Section 47(8)(iii) in The Orissa Motor Vehicles Rules, 1993

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State of Odisha - Subsection

Section 47(8)(iii) in The Orissa Motor Vehicles Rules, 1993

(iii)the grant of stay, if any, where on appeal or revision a stay has been granted, and when the appeal or revision is finally decided, such decision.

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State of Odisha - Subsection

Section 47(8)(iii) in The Orissa Motor Vehicles Rules, 1993