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State of Karnataka - Section

Section 7 in The Karnataka Part Time Job Oriented Course Employees Absorption Act, 2011

7. Application of other rules.

- The Karnataka Civil Services Rules, the Karnataka Civil Services (Conduct) Rules, 1966 and all other rules regulating the conditions of services of Government servants made or deemed to have been made under the Karnataka State Civil Services Act, 1978 (Karnataka Act 14 of 1990) shall, in so far as they are not inconsistent with the provisions of this Act, be applicable to the part time Job Oriented Course employees who get absorbed in Government under this Act:Provided that in respect of part time Job Oriented Course employees in private aided institutions, the persons so absorbed under this Act shall be governed by such rules that are applicable to the aided institution employees.