Section 244(4) in Rajasthan Panchayati Raj Rules, 1996
(4)Committee members shall physically inspect the vehicle before condemnation and shall certify that: -(a)The vehicle has covered the prescribed distance and life.(b)The vehicle is beyond economic repairs and uneconomical to operate due to excessive consumption of Petrol/Diesel.(c)That the replacement of parts shall cause heavy expenditure and further running of the vehicle shall be uneconomical.Chief Executive Officer shall issue orders for auction of condemned vehicles on recommendation of the committee.
