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[Cites 0, Cited by 0] [Section 25A(2)] [Section 25A] [Entire Act]

State of Odisha - Subsection

Section 25A(2)(xvii) in The Orissa Agricultural Produce Markets Rules, 1958

(xvii)forward to the Director/Board or any other persons authorised in his behalf copies of the proceedings of all meetings of the Market Committee and Sub-Committee duly attested by him and furnish the same, when called for by the State Government under Sec. 25 of the Act;