Section 2 in The Registration Of Foreigners Act, 1939

[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 2 in The Registration Of Foreigners Act, 1939

2. Definitions.—

In this Act—

(a)“foreigner” means a person who is not a citizen of India;

(b)***

(c)“prescribed” means prescribed by rules made under this Act.