Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of Kerala - Section Section 18 in Kerala Panchayat Raj Act, 1994 18. No person to be registered in more than one constituency. - No persons shall be entitled to be registered in the electoral roll for more than one constituency.
