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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Himachal Pradesh - Subsection

Section 21(1)(c) in The Himachal Pradesh National Law University Act, 2016

(c)a member of the Bar Council of Himachal Pradesh, to be nominated by the Chairman of the Bar Council of Himachal Pradesh;