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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Haryana - Subsection

Section 41(b) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(b)the plinth level of the building with reference to the level at the centre of the street or streets on which the proposed building is to abut or front;