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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in The Sovereign Gold Bond Scheme 2016-17 - Series I

(1)The bonds will be issued in denominations of one gram of gold or multiples thereof.Provided that the minimum limit of subscription in the Bonds issued under Series I shall be of one gram and maximum limit of subscription shall be of five hundred grams per person per fiscal year.Provided further that in case of joint holding, the above limits shall be applicable to the first applicant only.