Madras High Court
Supreme International vs Union Of India on 20 October, 2016
Author: R.Suresh Kumar
Bench: R.Suresh Kumar
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 20.10.2016 CORAM THE HON'BLE MR. JUSTICE R.SURESH KUMAR W.P.No.17117 of 2003 Supreme International A Registered Partnership firm rep. by its Authorised Signatory Ganapathy Krishnan, No.15, Amman Koil Street, Srinivasan Nagar, Chennai 600 063. ... Petitioner Vs. 1.Union of India, rep. by Secretary to Government, Ministry of Petroleum, New Delhi. 2.The Regional Director, Anti Adulteration Cell, Ministry of Petroleum & Natural Gas, Government of India Southern Region, 9, Bragadambal Street, Nungambakkam, Chennai 600 034. 3.M/s.Ganesh Benzo Plast Ltd., Liquid Chemical Storage Tank Division, Cochin Port, Cochin. ... Respondents Prayer:- Petition filed under Article 226 of the Constitution of India praying for issuance of a Writ of Certiorarified Mandamus, calling for the records of the 2nd respondent herein, pertaining to the order bearing ref. No.AAC/SR/PM-SKO/764 dated 10.06.2003 issued by the 2nd respondent herein and quash the same in so far as the petitioner herein is concerned and consequentially forbear the respondents from interfering with the petitioner's movement of kerosene in and out of the third respondent's storage facilities at Cochin Port, except in accordance with law. For Petitioner : Mr.A.Sasidharan For Respondents : Mr.J.Madana Gopal Rao (for R1 & R2) SCGSC O R D E R
The learned counsel appearing for the petitioner submitted that the issue involved in this writ petition has become infructuous and therefore, nothing survives for further adjudication.
2.In view of the same, this writ petition is dismissed as infructuous. No costs. Consequently, connected Miscellaneous Petition is closed.
20.10.2016 Index :Yes/No vs To
1.Union of India, rep. by Secretary to Government, Ministry of Petroleum, New Delhi.
2.The Regional Director, Anti Adulteration Cell, Ministry of Petroleum & Natural Gas, Government of India Southern Region, 9, Bragadambal Street, Nungambakkam, Chennai 600 034.
R.SURESH KUMAR,J.
vs W.P.No.17117 of 2003 20.10.2016 (1/2)