Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(e) in The Orissa Khandasari and Gur Dealers' Licensing Order, 1963

(e)"Gur" means articles commonly known as Gur, Jaggery, Palmyra Jaggery, Shakkar and Rab includes raw sugar and also uncrystallized sugar in any other form comprising original and convertible molasses and other impurity inherent or foreign, prepared by boiling cane or palmyra juice.