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State of Nagaland - Section

Section 460 in Nagaland Habitual Offenders Act, 1967

460. All persons jointly concerned in a lurking house-trepass or house-breaking by night punishable where death or grievous hurt caused by one of them.

IIOffences under the Suppression of Immoral Traffic in Women and Girls Act, 1956.Living on the earnings of prostitution.