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Allahabad High Court

Gurjant Singh & Another vs State Of U.P. & Others on 26 July, 2010

Bench: Amar Saran, Arvind Kumar Tripathi

Court No. - 46

Case :- CRIMINAL MISC. WRIT PETITION No. - 20928 of 2008

Petitioner :- Gurjant Singh & Another
Respondent :- State Of U.P. & Others
Petitioner Counsel :- T.S. Dabas
Respondent Counsel :- Govt. Advocate

Hon'ble Amar Saran,J.

Hon'ble Arvind Kumar Tripathi,J.

Case called out in the revised list. None appears for the petitioners.

Learned AGA states that in this case after investigation, the charge sheet has been submitted.

In this view of the matter, the writ petition has become infructuous and it is accordingly dismissed. Interim order, if any, stands vacated.

Order Date :- 26.7.2010 sfa/