Allahabad High Court
Gurjant Singh & Another vs State Of U.P. & Others on 26 July, 2010
Bench: Amar Saran, Arvind Kumar Tripathi
Court No. - 46 Case :- CRIMINAL MISC. WRIT PETITION No. - 20928 of 2008 Petitioner :- Gurjant Singh & Another Respondent :- State Of U.P. & Others Petitioner Counsel :- T.S. Dabas Respondent Counsel :- Govt. Advocate Hon'ble Amar Saran,J.
Hon'ble Arvind Kumar Tripathi,J.
Case called out in the revised list. None appears for the petitioners.
Learned AGA states that in this case after investigation, the charge sheet has been submitted.
In this view of the matter, the writ petition has become infructuous and it is accordingly dismissed. Interim order, if any, stands vacated.
Order Date :- 26.7.2010 sfa/