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State of Tamilnadu - Section

Section 11 in Tamil Nadu Village Panchayats (Collection of Tax on Profession, Trade, Calling and Employment) Rules, 2000

11. Maintenance of registers for collection of tax.

- The assessment book for collection of tax shall be kept in the office of the panchayat concerned which shall be used from one general revision to the next general revision. This register shall be maintained in accordance with the general instructions issued by the Government or the Director, from time to time.