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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(i) in Rajasthan Land Revenue (Allotment of Land for Setting up of Power Plant based on Renewable Energy Sources) Rules, 2007

(i)"Renewable Energy Power Plant" means a power. plant generating grid quality electricity from Renewable Energy Sources excluding conventional power plant.