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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Puducherry - Subsection

Section 11(2)(a) in Puducherry Town and Country Planning Act, 1969

(a)in the case of the Planning area in which only one local authority has jurisdiction, a representative nominated by that local authority from among the members of that authority;