Section 4(2) in The Punjab Agricultural Produce Markets (General) Rules, 1962
(2)[The Chairman of the Board shall preside over the meeting of the Board.] [Substituted vide Punjab Government Gazetted (Extraordinary) Notification No. G.S.R. 12/P.A./23/61/S.43/Amd.(43)/2002 dated March 25, 2002 page 77.]
