Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(3) in Tamil Nadu Irrigation Works (Construction of Field Bothies) Act, 1959 (3)Any amount recoverable by the Collector under sub-section (2) may be recovered as if it were an arrear of land revenue.
