Supreme Court - Daily Orders
Delhi Development Authority vs Abhishek Jain on 4 May, 2023
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ITEM NO.22 COURT NO.12 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MISCELLANEOUS APPLICATION Diary No(s). 40951/2022
(Arising out of impugned final judgment and order dated 04-05-2017
in D No. No. 13945/2019 passed by the Supreme Court Of India)
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
ABHISHEK JAIN & ANR. Respondent(s)
IA No. 197171/2022 - CONDONATION OF DELAY IN FILING
IA No. 197166/2022 - RECALLING THE COURTS ORDER)
WITH
Diary No(s). 674/2023 (XIV-A)
( FOR RECALLING THE COURTS ORDER ON IA 2465/2023
FOR CONDONATION OF DELAY IN FILING ON IA 2468/2023
IA No. 2468/2023 - CONDONATION OF DELAY IN FILING
IA No. 2465/2023 - RECALLING THE COURTS ORDER)
Diary No(s). 3577/2023 (XIV-A)
( FOR RECALLING THE COURTS ORDER ON IA 17677/2023
FOR CONDONATION OF DELAY IN FILING ON IA 17678/2023
IA No. 17678/2023 - CONDONATION OF DELAY IN FILING
IA No. 17677/2023 - RECALLING THE COURTS ORDER)
Diary No(s). 5711/2023 (XIV-A)
( FOR RECALLING THE COURTS ORDER ON IA 28698/2023
FOR CONDONATION OF DELAY IN FILING ON IA 28701/2023
IA No. 28701/2023 - CONDONATION OF DELAY IN FILING
IA No. 28698/2023 - RECALLING THE COURTS ORDER)
Diary No(s). 1713/2023 (XIV-A)
( FOR RECALLING THE COURTS ORDER ON IA 7991/2023
FOR CONDONATION OF DELAY IN FILING ON IA 7998/2023
IA No. 7998/2023 - CONDONATION OF DELAY IN FILING
IA No. 7991/2023 - RECALLING THE COURTS ORDER)
Diary No(s). 42177/2022 (XIV-A)
IA No. 55189/2023 - CONDONATION OF DELAY IN FILING
IA No. 202497/2022 - RECALLING THE COURTS ORDER)
Date : 04-05-2023 These matters were called on for hearing today.
Signature Not Verified
CORAM :
Digitally signed by
Nisha Khulbey
Date: 2023.05.04
17:30:02 IST
Reason: HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MS. JUSTICE HIMA KOHLI
For Petitioner(s) Ms. Sunieta Ojha, AOR
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Mr. Ram Naresh Yadav, AOR
M/S. Saharya & Co., AOR
Mr. Ashwani Kumar, AOR
Mr. Anshay Dhatwalia, Adv.
For Respondent(s) Mr. Rajiv Ranjan Dwivedi, AOR
Mr. Rajesh Singh Chauhan, AOR
Mr. Mahesh Prasad, Adv.
Mr. Alok K. Prasad, Adv.
Ms. Aashi Gupta, Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. Bankey Bihari, AOR
Mr. Pramod B. Agarwala, AOR
Mr. Vikas Kumar, AOR
Mr. Sumit Bansal, Adv.
Mr. Vikas Kumar, Adv.
Ms. Parul Manral, Adv.
Mr. Ankit Vashish, Adv.
Ms. Meenakhi Saini, Adv.
Mr. Corporatelegalpartners, Adv.
Mr. Jagjit Singh Chhabra, AOR
Mr. T. Mahipal, AOR
Mr. Atul Kumar, AOR
Ms. Sweety Singh, Adv.
Ms. Archana Kumari, Adv.
Mr. Rahul Pandey, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Tag along with SLP(C) Diary No. 17623/2021 and other similar applications/ petitions.
(NISHA KHULBEY) (DIPTI KHURANA) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR