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Supreme Court - Daily Orders

Vashist Narayan Kumar vs The State Of Bihar on 13 July, 2023

     ITEM NO.67                      REGISTRAR COURT. 2           SECTION XVI

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR SH. VIVEK SAXENA

     IA 104428/2023,104429/2023, in Petition(s) for Special Leave to
     Appeal (C) No(s). 12230/2023

     VASHIST NARAYAN KUMAR                                               Petitioner(s)

                                                   VERSUS

     THE STATE OF BIHAR & ORS.                                           Respondent(s)

     (IA No.104426/2023-CONDONATION OF DELAY IN FILING and IA
     No.104428/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.104429/2023-EXEMPTION FROMFILING O.T.
      IA No. 104428/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 104429/2023 - EXEMPTION FROM FILING O.T.) Date : 13-07-2023 These matters were called on for hearing today.

For Petitioner(s) Mr. Suyas Vyas, Adv.

Mr. Gopal Singh, AOR For Respondent(s) Mr. Azmat Hayat Amanullah,AOR Mr. Tirupati Gaurav Shahi,Adv.

UPON hearing the counsel through Video Conference, the Court made the following O R D E R Respondent Nos. 1 to 3 have has already filed the counter affidavit.

Hence, the matter be processed for listing before the Hon'ble Court, under the rules.

Signature Not Verified Digitally signed by MADHU GROVER Date: 2023.07.14 16:36:41 IST Reason:

VIVEK SAXENA Registrar MG