Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 204] [Entire Act] State of Andhra Pradesh - Subsection Section 204(e) in Andhra Pradesh Rules Under the Registration Act, 1908 (e)that he shall not abet or participate in any illegal transaction or dealings with the staff attached to the Registration Office;
