Section 110(2)(vii) in The U.P. Panchayat Raj Act, 1947
(vii)the records and registers that shall be maintained by [Gram Panchayat] [Substituted by U.P. Act No. 9 of 1994.] [***] [Omitted 'and Nyaya Panchayat' by U.P. Act No. 6 of 2017.] and the form in which they are to be;