Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(e) in The Northern India Ferries (M.P.) Rules, 1962

(e)On the expiry of the lease, the lessee shall return in good condition the boat or boats, the materials issued to him for the construction of the bridge, and the metal plate or plates referred to in Rule 20.