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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(2) in The Orissa Inland Steam Vessels Rules, 1935

(2)"Certifying Officer" means the Secretary to the Government of Orissa in the Commerce Department who shall sign certificates of survey on behalf of the Government but if the function of granting such certificates is delegated to any officer by notification under Sub-section (4) of Section 9 of the Act the expression certifying shall mean that officer;