Rajasthan High Court - Jaipur
National Council Of Sc/St Welfare ... vs Shri Rajneesh Kumar Chairman State Bank ... on 31 January, 2019
Author: Veerendr Singh Siradhana
Bench: Veerendr Singh Siradhana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 142/2019
National Council Of Sc/st Welfare Organization Through Its State
General Secretary
----Petitioner
Versus
Shri Rajneesh Kumar Chairman State Bank Of India Central
Office Madame Cama Road Nariman Point
----Respondent
For Petitioner(s) : Mr. Pradeep Kumar Asthana For Respondent(s) :
HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 31/01/2019 Heard.
Issue notice on contempt petition, returnable within four weeks.
Learned counsel for the petitioner would deposit process fee and take out notice for service on respondent-contemner(s).
Steps be taken within a week.
(VEERENDR SINGH SIRADHANA),J Pooja/158 (Downloaded on 05/06/2021 at 11:31:40 PM) Powered by TCPDF (www.tcpdf.org)