Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Haryana - Subsection Section 58(3) in Faridabad Complex Administration Building Rules, 1989 (3)The capacity of every reserve tank shall be at the scale of 270 litres per water closet connected to the tank and 180 litres for each additional seat in the same premises.
