Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Bihar - Subsection Section 4(1)(n) in Bihar State Higher Education Council Act, 2018 (n)Two members nominated by the Government not below the rank of Professor from among the Universities/Colleges of State.