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State of Uttar Pradesh - Section
Section 26 in The U.P. Employees State Insurance Scheme Labour Medical Services Ayurvedic Pharmacist Service Rules, 1995
26. Savings.
- Nothing in these rules shall affect reservations and other concessions required to be provided for the candidates belonging to the Scheduled Castes, Scheduled Tribes and other special categories of persons in accordance with the orders of the Government issued from time to time in this regard.Appendix[See rule 4 (2)]| Name of post | Number of posts | ||
| Permanent | Temporary | Total | |
| 1 | 2 | 3 | 4 |
| Ayurvedic | 1 | 10 | 11 |
| Pharmacist |