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[Cites 0, Cited by 0] [Section 73A(4)] [Section 73A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73A(4)(d) in The M.P. Factories Rules, 1962

(d)Competent person for the purpose of this rule shall be the person who is graduate or diploma engineer in electrical or mechanical branch and has atleast 5 years working experience of designing or manufacturing or repairing and maintenance of such equipments.