Madhya Pradesh High Court
Sabir Ali vs Anurag on 19 October, 2023
Author: Satyendra Kumar Singh
Bench: Satyendra Kumar Singh
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
MA No. 3175 of 2023
(SABIR ALI Vs ANURAG AND OTHERS)
Dated : 19-10-2023
Shri A.K.Mangal, learned counsel for appellant.
Shri Dhruv Agrawal, learned counsel for respondent No.2.
As prayed by learned counsel for appellant, list this case along-with M.A. No.3141/2023.
(SATYENDRA KUMAR SINGH) JUDGE Aman Signature Not Verified Signed by: AMAN TIWARI Signing time: 10/19/2023 4:59:50 PM