Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32(4)] [Section 32] [Entire Act]

State of Andhra Pradesh - Subsection

Section 32(4)(vi) in Andhra Pradesh Chit Funds Rules, 2008

(vi)the number of non-prized subscribers on the date of the petition; and