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State of Odisha - Section

Section 19 in The Orissa Inland Steam Vessels Rules, 1935

19. Lost certificates.

- The Certifying Officer may at any time grant a duplicate certificate of survey on sufficient cause being shown by the applicant and on payment of a fee of Rs. 5. This fee shall be paid into a treasury and credited to the Government of Orissa in the manner prescribed in Rule 12 (1) and a copy of the chalan submitted to the Certifying Officer together with the application for the copy.