Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Reliance Industries Limited & Anr vs Olx India B. V. & Anr on 6 July, 2021

Author: Jayant Nath

Bench: Jayant Nath

                          $~OS-8
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +    CS(COMM) 144/2020

                               RELIANCE INDUSTRIES LIMITED & ANR        ..... Plaintiffs
                                            Through   Appearance not given.

                                                 Versus

                               OLX INDIA B. V. & ANR                     ..... Defendants
                                               Through Appearance not given.
                               CORAM:
                               HON'BLE MR. JUSTICE JAYANT NATH

                                                 ORDER

% 06.07.2021 This hearing is conducted through video-conferencing.

IA No. 4700/2020

The Hon'ble Judge is on leave today. List on 23.08.2021.

BY ORDER (COURT MASTER) JULY 6, 2021/rb Signature Not Verified Digitally Signed By:NIRMLA TIWARI Signing Date:08.07.2021 12:06:07