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[Cites 0, Cited by 3] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(c) in The Orissa Co-operative Societies Act, 1962

(c)"Committee" means the managing committee of a Society by whatever name called, to which the management of the affairs of the Society is entrusted by or under this Act or by the Bye-laws of the Society;