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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(2)(r) in Karnataka Stamp Act, 1957

(r)[ "Stamp" means impressed stamp and "stamp paper " means a paper bearing the impressed stamp.] [Inserted by Act 1 of 2008 w.e.f. 1.4.2003]