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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(1)(b) in The Punjab Cattle Fairs (Regulation) Act, 1967

(b)for a second or subsequent offence, be punishable with imprisonment which may extend to [five years or with fine which may extend to ten thousand rupees] [ Substituted by ibid.] or with both;