Supreme Court - Daily Orders
Subrata Bhattacharya vs Securities And Exchange Board Of India on 13 March, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.810 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
D.Nos.13587 & 13593 of 2018 In Civil Appeal No(s).13394/2015
PACL LTD. Appellant(s)
VERSUS
SECURITIES AND EXCHANGE BOARD OF INDIA Respondent(s)
Date : 13-03-2018 This appeal was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Applicant(s) Mr.Ratnesh Kumar Shukla, Adv.(Mentioned by)
For Respondent(s)
UPON being mentioned the Court made the following
O R D E R
List in the next week before an appropriate Bench, as per roster, subject to removal of defects, if any.
(Chetan Kumar ) (H.S.Parasher)
Court Master Assistant Registrar
Signature Not Verified
Digitally signed by
CHETAN KUMAR
Date: 2018.03.13
17:36:39 TLT
Reason: