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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 72(2) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(2)The Government may authorise the Registrar to grant total or partial exemption from the payment of audit charges and/or supervision charges assessed to any society or class of societies.