Madhya Pradesh High Court
Disha Kushwaha vs Rituraj Singh on 17 April, 2018
THE HIGH COURT OF MADHYA PRADESH
FA-653-2016
(DISHA KUSHWAHA Vs RITURAJ SINGH)
17
Jabalpur, Dated : 17-04-2018
Appellant present in person.
Shri Praveen Dubey, learned counsel for the respondent.
Appellant has submitted that her son has been suffering from serious ailment and she wants time.
sh Learned counsel for the respondent objected the prayer.
e Looking to the personal problem of the appellant, case be listed ad in the week commencing 18.06.2018.
Pr a hy (S.K. GANGELE) (SMT. ANJULI PALO) JUDGE JUDGE ad M Digitally signed by SHABANA ANSARI Date: 2018.04.17 of 16:54:39 +05'30' shabana rt ou C h ig H