Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 54] [Entire Act] NCT Delhi - Subsection Section 54(c) in The Delhi Development Authority Act, 1957 (c)the erection of a building, not being a dwelling house if such building is required for the purposes subservient to agriculture;
