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[Cites 0, Cited by 0] [Section 14G(1)] [Section 14G] [Entire Act]

State of Rajasthan - Subsection

Section 14G(1)(a) in The Rajasthan Financial Corporation Employees Provident Fund Regulations, 1958

(a)Meeting the cost of higher education including where necessary, the travelling expenses of any child of the Subscriber in the following cases:
(i)For education outside India for academic technical, professional or vocational course beyond the High School Stage; and
(ii)For any medical, engineering or other technical or specified course in India beyond the High School Stage, provided that the course of study is not less than 3 years.