Gujarat High Court
C.I.T vs Chandrakumar Jethmal Kochar on 13 October, 2014
Author: Ks Jhaveri
Bench: Ks Jhaveri, K.J.Thaker
O/ITR/25/2001 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
INCOME TAX REFERENCE NO. 25 of 2001
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C.I.T.....Applicant(s)
Versus
CHANDRAKUMAR JETHMAL KOCHAR....Respondent(s)
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Appearance:
MR NITIN K MEHTA, ADVOCATE for the Applicant(s) No. 1
MRS SWATI SOPARKAR, ADVOCATE for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE K.J.THAKER
Date : 13/10/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) Learned Advocate Mr. Nitin K. Mehta requests for time to enable him to place on record the documents which are necessary for the proceedings.
The matter be listed on 12th NOVEMBER, 2014.
Sd/-
(K.S. JHAVERI, J.) Sd/-
(K.J.THAKER, J) CAROLINE Page 1 of 1