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Gujarat High Court

C.I.T vs Chandrakumar Jethmal Kochar on 13 October, 2014

Author: Ks Jhaveri

Bench: Ks Jhaveri, K.J.Thaker

            O/ITR/25/2001                                     ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                  INCOME TAX REFERENCE NO. 25 of 2001

================================================================
                       C.I.T.....Applicant(s)
                              Versus
           CHANDRAKUMAR JETHMAL KOCHAR....Respondent(s)
================================================================
Appearance:
MR NITIN K MEHTA, ADVOCATE for the Applicant(s) No. 1
MRS SWATI SOPARKAR, ADVOCATE for the Respondent(s) No. 1
================================================================

           CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
                  and
                  HONOURABLE MR.JUSTICE K.J.THAKER

                              Date : 13/10/2014


                               ORAL ORDER

(PER : HONOURABLE MR.JUSTICE KS JHAVERI) Learned Advocate Mr. Nitin K. Mehta requests for time to enable him to place on record the documents which are necessary for the proceedings.

The matter be listed on 12th NOVEMBER, 2014.

Sd/-

(K.S. JHAVERI, J.) Sd/-

(K.J.THAKER, J) CAROLINE Page 1 of 1