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[Cites 0, Cited by 0] [Section 80A(2)] [Section 80A] [Entire Act]

State of Kerala - Subsection

Section 80A(2)(a) in Kerala University Act, 1974

(a)in the case of a teacher or a member of the non-teaching staff or an affiliated college an officer not below the rank of Deputy Director of Collegiate Education authorised by the Government in this behalf; and