Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Tripura - Subsection Section 6(1) in The Bengal Excise Act, 1909 (1)Nothing contained in this Act shall affect the provisions of-(a)[***](b)[***](c)the Sea Customs Act, 1878 (8 of 1878), or(d)the Cantonments Act, 1924 (2 of 1924), or(e)the Indian Tariff, 1934 (32 of 1934).
