Section 2(1)(iii) in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulations of Admissions into Under Graduate Ayush Professional Courses) Rules 2008

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State of Andhra Pradesh - Subsection

Section 2(1)(iii) in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulations of Admissions into Under Graduate Ayush Professional Courses) Rules 2008

(iii)"Committee for admissions" means the Committee constituted by the Competent Authority to select and make allotment of candidates to Professional Institutions offering Ayush Courses in the State for admissions in accordance with the provisions laid down".

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State of Andhra Pradesh - Subsection

Section 2(1)(iii) in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulations of Admissions into Under Graduate Ayush Professional Courses) Rules 2008