Patna High Court - Orders
Pradeep Narayan Jamuar vs The High Court Of Judicature At Patna ... on 19 September, 2022
Author: Mohit Kumar Shah
Bench: Mohit Kumar Shah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.25012 of 2018
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Pradeep Narayan Jamuar S/o Late Anirudh Narayan Jamuar R/o Mohalla-
E/83, S.K. Puri, P.S. S.K. Puri, District Patna
... ... Petitioner/s
Versus
1. The High Court Of Judicature At Patna Through Its Registrar General.
2. The District and Sessions Judge, Munger
3. The Chief Judicial Magistrate, Munger
4. The additional Chief Judicial Magistrate, Munger
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Chandra Bhushan Prasad, Adv.
For the Respondent/s : Mr.Sanjeev Kumar, Adv.
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CORAM: HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
ORAL ORDER
2 19-09-2022The learned counsel for the petitioner seeks to withdraw the present writ petition to which the learned counsel for the respondent State has got no objection.
Accordingly, the present writ petition stands dismissed as not pressed.
(Mohit Kumar Shah, J) Tiwary/Saurav U