Delhi High Court - Orders
Dera Ismail Lkhan Cooperative House ... vs Dda And Ors on 27 February, 2020
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~20.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8995/2011
DERA ISMAIL LKHAN COOPERATIVE HOUSE BUILDING
SOCIETY LTD. ..... Petitioner
Through Ms. Akshita Chhatwal & Mr. Neelaksh
Sharma, Advocates.
versus
DDA AND ORS. ..... Respondents
Through Ms. Shobhana Takiar & Ms. Shweta
Anand, Advocates for DDA.
Mr. Bankey Bihari, Advocate for respondent Nos.
3, 4 and 6.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 27.02.2020
1. Not time left. It is already 4.35 P.M.
2. I have to hear a Special Bench part-heard matter.
3. Renotify the matter on 21 August 2020.
RAJIV SHAKDHER, J.
FEBRUARY 27, 2020 VKR