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State of Jharkhand - Section

Section 253 in Bihar Education Code, 1961

253. Responsibility for the junior section of high schools.

- In each High schools, as far as possible the assistant headmaster or some other teacher specially selected for the purpose should be placed in general charge of the junior classes, and should be held responsible for the welfare and progress of the boys in these classes, which may be regarded as constituting the junior or preparatory section. For this purpose it is not absolutely necessary, though it is desirable that separate buildings or wings should be occupied by the preparatory and senior sections, respectively.(D.P.I.'s circular no. 32, dated the 23rd September 1914.)