Section 16 in The Punjab Agricultural University Act, 1961
16. Director of Student Welfare.
(1)The Director of Student Welfare shall be a whole-time officer of the University and shall be appointed by the Vice-Chancellor with the approval of the Board.(2)The Director shall have the following duties :-(a)to make arrangements for the housing of students;(b)to direct a programme of student-counselling;(c)to arrange for the employment of students in accordance with the plans approved by the Vice-Chancellor;(d)to supervise the extra-curricular activities of the students;(e)to assist in the placement of graduates of the University; and(f)to organise and maintain contact with the Alumni Associations of the University.
