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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(4) in The Insurance Regulatory And Development Authority (Form Of Annual Statement Of Accounts And Records) Rules, 2001

(4)Details of IRDA Fund are to be given in Annexure IV (Fund should include grants received from Central Government, other organisations and bodies in terms of section 16 of the Act).